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CrPC Section 36. Powers of superior officers of police


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 4
Chapter Title Ministry Department
Powers of Superior Officers Of Police Ministry of Home Affairs Department of Internal Security

Police officers superior in rank to an officer in charge of a police station may exercise the same powers, throughout the local area to which they are appointed, as may be exercised by such officer within the limits of his station.

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