Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

वरिष्ठ पुलिस अधिकारियों की शक्तियां, CrPC, Section 36 ( CrPC Section 36. Powers of superior officers of police )


 

वरिष्ठ पुलिस अधिकारियों की शक्तियां- पुलिस थाने के भारसाधक अधिकारी से पंक्ति में वरिष्ठ पुलिस अधिकारी जिस स्थानीय क्षेत्र में नियुक्त है, उसमें सर्वत्र, उन शक्तियों का प्रयोग कर सकते हैं जिनका प्रयोग अपने थाने की सीमाओं के अंदर ऐसे अधिकारी द्वारा किया जा सकता है ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter