SC Collegium Resolutions

Dated 10th January, 2019 reg. elevation of Judges in the Supreme Court.

SC Collegium Resolutions Dated 10th January, 2019 reg. transfer of Mr. Justice T.B. Radhakrishnan, Chief Justice, Telangana High Court

SC Collegium Resolutions Dated 10th January, 2019 reg. transfer of Mr. Justice Pramath Patnaik, Judge, Jharkhand High Court.

SC Collegium Resolutions Dated 10th January, 2019 reg. transfer of Mr. Justice D.S. Naidu, Judge, Kerala High Court.

SC Collegium Resolution Dated 13th December, 2018 reg. appointment of an Additional Judge as Permanent Judge in Gauhati High Court.

SC Collegium Resolution Dated 4th December, 2018 reg. elevation of an Advocate as Judge in Allahabad High Court.

SC Collegium Resolution Dated 4th December, 2018 reg. elevation of Advocates as Judges in Gujarat High Court.

SC Collegium Resolution Dated 4th December, 2018 reg. elevation of a Judicial Officer as Judge in Gujarat High Court

SC Collegium Resolution Dated 4th December, 2018 reg. elevation of an Advocate and a Judicial Officer as Judges in Gauhati High Court.

SC Collegium Resolution Dated 4th December, 2018 reg. elevation of Advocates as Judges in Chhattisgarh High Court.

SC Collegium Resolution Dated 4th December, 2018 reg. elevation of Advocates as Judges in Calcutta High Court.

SC Collegium Resolution Dated 4th December, 2018 reg. elevation of Advocates as Judges in Jharkhand High Court.

SC Collegium Resolution Dated 4th December, 2018reg. elevation of a Judicial Officer as Judge in Tripura High Court

SC Collegium Resolution Dated 22nd November, 2018 reg. appointment of Additional Judges as Permanent Judges in Punjab & Haryana High Court

SC Collegium Resolution Dated 31st October, 2018 reg. elevation of Judicial Officers as Judges in Uttarakhand High Court.

SC Collegium Resolution Dated 31st October, 2018 reg. elevation of Advocates as Judges in Orissa High Court.

SC Collegium Resolution Dated 31st October, 2018 reg. elevation of Judicial Officers as Judges in Orissa High Court.

SC Collegium Resolution Dated 31st October, 2018 reg. elevation of Judicial Officers as Judges in Allahabad High Court.

SC Collegium Resolution Dated 29th October, 2018 reg. transfer of Mr. Justice Rajesh Bindal, Judge, Punjab & Haryana High Court.

SC Collegium Resolution Dated 29th October, 2018 reg. transfer of Dr. Justice Ravi Ranjan, Judge, Patna High Court.

SC Collegium Resolution Dated 29th October, 2018 reg. transfer of Mr. Justice Vineet Kothari, Judge, Karnataka High Court.

SC Collegium Resolution Dated 1st November, 2018 reg. reconsideration of transfer of Mr. Justice Rajesh Bindal, Judge, Punjab & Haryana High Court.

SC Collegium Resolution Dated 1st November, 2018 reg. reconsideration of transfer of Dr. Justice Ravi Ranjan, Judge, Patna High Court.

SC Collegium Resolution Dated 1st November, 2018 reg. reconsideration of transfer of Mr. Justice Vineet Kothari, Judge, Karnataka High Court

SC Collegium Resolution Dated 30th October, 2018 reg. elevation of Judges in the Supreme Court

SC Collegium Resolution Dated 29th October, 2018 reg.appointment of Chief Justice in Allahabad High Court

SC Collegium Resolution Dated 29th October, 2018 reg.appointment of Chief Justice in Madhya Pradesh High Court

SC Collegium Resolution Dated 29th October, 2018 reg.appointment of Chief Justice in Patna High Court.

SC Collegium Resolution Dated 29th October, 2018 reg.appointment of Chief Justice in Tripura High Court

SC Collegium Resolution Dated 29th October, 2018 reg.transfer of Mr. Justice Indrajit Mahanty, Judge, Orissa High Court.

SC Collegium Resolution Dated 29th October, 2018 reg.transfer of Mr. Justice R.S.Chauhan, Judge, Karnataka High Court.

SC Collegium Resolution Dated 29th October, 2018 reg.transfer of Mr. Justice Akil A.Kureshi, Judge, Gujarat High Court.

SC Collegium Resolution Dated 29th October, 2018 reg.transfer of Mr. Justice Alok Aradhe, Judge, Jammu & Kashmir High Court.

SC Collegium Resolution Dated 29th October, 2018 reg.repatriation of Ms. Justice Nirmaljit Kaur, Judge, Rajasthan High Court.

SC Collegium Resolution Dated 29th October, 2018 reg.repatriation of Mr. Justice Pavankumar B.Bajanthri, Judge, Punjab & Haryana High Court.

SC Collegium Resolution Dated 29th October, 2018 reg.repatriation of Mr. Justice Satrughana Pujahari, Judge, Madras High Court.

SC Collegium Resolution Dated 29th October, 2018 reg.repatriation of Mr. Justice Sujit Narayan Prasad, Judge, Orissa High Court.

SC Collegium Resolution Dated 24th October, 2018 reg. elevation of Advocates as Judges in Patna High Court

SC Collegium Resolution Dated 24th October, 2018 reg. elevation of a Judicial Officer as Judge in Patna High Court

SC Collegium Resolution Dated 24th October, 2018 reg. elevation of Judicial Officers as Judges in Punjab & Haryana High Court

SC Collegium Resolution Dated 24th October, 2018 reg. elevation of Advocates as Judges in Calcutta High Court

SC Collegium Resolution Dated 24th October, 2018 reg. elevation of Judicial Officers as Judges in Calcutta High Court.

SC Collegium Resolution Dated 24th October, 2018 reg. elevation of Advocates and Judicial Officers as Judges in Madhya Pradesh High Court.

SC Collegium Resolution Dated 24th October, 2018 reg. appointment of Additional Judges as Permanent Judges in Gauhati High Court.

SC Collegium Resolution Dated 9th October, 2018 reg. appointment of Chief Justice in Bombay High Court.

SC Collegium Resolution Dated 9th October, 2018 reg. appointment of Chief Justice in Uttarakhand High Court.

SC Collegium Resolution Dated 9th October, 2018 reg. appointment of Chief Justice in Gauhati High Court.

SC Collegium Resolution Dated 9th October, 2018 reg. appointment of Chief Justice in Calcutta High Court.

SC Collegium Resolution Dated 9th October, 2018 reg. appointment of Chief Justice in Sikkim High Court.

SC Collegium Resolution Dated 9th October, 2018 reg. appointment of Additional Judges as Permanent Judges in Madras High Court.

SC Collegium Resolution Dated 9th October, 2018 reg. elevation of Advocates in Kerala High Court.

SC Collegium Resolution Dated 9th October, 2018 reg. elevation of Judicial Officers in Kerala High Court.

SC Collegium Resolution Dated 9th October, 2018 reg. appointment of Additional Judges as Permanent Judges in Karnataka High Court.

SC Collegium Dated 25th September, 2018 reg. elevation of Advocates in Allahabad High Court.

SC Collegium Resolution Dated 25th September, 2018 reg. elevation of an Advocate in Meghalaya High Court.

SC Collegium Resolution Dated 7th September, 2018 reg.transfer of Mr. Justice Pritinker Diwaker, Judge, Chhattisgarh High Court.

SC Collegium Resolution Dated 7th September, 2018 reg.transfer of Mr. Justice Lanusungkum Jamir, Judge, Gauhati High Court.

SC Collegium Resolution Dated 7th September, 2018 reg.transfer of Mr. Justice N. Kotiswar Singh, Judge, Manipur High Court.

SC Collegium Resolution Dated 7th September, 2018 reg.re-transfer of Mr. Justice Suresh Kumar Kait, Judge, Telangana & Andhra Pradesh High Court.

SC Collegium Resolution Dated 4th September, 2018 reg. elevation of Advocates in Punjab &Haryana High Court.

SC Collegium Resolution Dated 4th September, 2018 reg. elevation of Advocates in Delhi High Court.

SC Collegium Resolution Dated 8th August, 2018 reg. elevation of Advocates in Gujarat High Court.

SC Collegium Resolution Dated 8th August, 2018 reg. elevation of an Advocate in Bombay High Court.

SC Collegium Resolution Dated 8th August, 2018 reg. elevation of an Advocate in Calcutta High Court.

SC Collegium Resolution Dated 8th August, 2018 reg. elevation of Advocates in Calcutta High Court

SC Collegium Resolution Dated 8th August, 2018 reg. elevation of Advocates in Gauhati High Court

SC Collegium Resolution Dated 8th August, 2018 reg. appointment of Additional Judges as Permanent Judges in Patna High Court.

SC Collegium Resolution Dated 8th August, 2018 reg. appointment of Additional Judges as Permanent Judges in Allahabad High Court.

SC Collegium Resolution Dated 8th August, 2018 reg. appointment of an Additional Judge as Permanent Judge in Uttrakhand High Court.

SC Collegium Resolution Dated 8th August, 2018 reg. appointment of Additional Judges as Permanent Judges in Jharkhand High Court.

SC Collegium Resolution Dated 8th August, 2018 reg. appointment of Additional Judges as Permanent Judges in Rajasthan High Court.

SC Collegium Resolution Dated 1st August, 2018 reg. elevation of Judicial Officers in Karnataka High Court.

SC Collegium Resolution Dated 1st August, 2018 reg. elevation of an Advocate in Allahabad High Court.

SC Collegium Resolution Dated 1st August, 2018 reg. elevation of Advocates in Karnataka High Court.

SC Collegium Resolution Dated 1st August, 2018 reg. elevation of an Advocate in Punjab & Haryana High Court.

SC Collegium Resolution Dated 1st August, 2018 reg. elevation of an Advocate in Chhattisgarh High Court.

SC Collegium Resolution Dated 1st August, 2018 reg. elevation of Advocates in Madras High Court.

SC Collegium Resolution Dated 1st August, 2018 reg. elevation of a Judicial Officer in Madras High Court.

SC Collegium Resolution Dated 16th July, 2018 reg. appointment of Chief Justice in J&K High Court

SC Collegium Resolution Dated 16th July, 2018 reg. appointment of Chief Justice in Jharkhand High Court

SC Collegium Resolution Dated 16th July, 2018 reg. appointment of Chief Justice in Kerala Court

SC Collegium Resolution Dated 16th July, 2018 reg. appointment of Chief Justice in Madras High Court

SC Collegium Resolution Dated 16th July, 2018 reg. appointment of Chief Justice in Patna

SC Collegium Resolution Dated 18th July, 2018 reg. appointment of Chief Justice in Orissa High Court.

SC Collegium Resolution Dated 16th July, 2018 reg. transfer of Chief Justice of Patna High Court to Delhi High Court.

SC Collegium Resolution Dated 16th July, 2018 reg. appointment of an Additional Judge as Permanent Judge in Patna High Court.

SC Collegium Resolution Dated 16th May, 2018 reg. appointment of Judges in Supreme Court.

SC Collegium Resolution Dated 11th May, 2018 reg. appointment of Judges in Supreme Court.

SC Collegium Resolution Dated 2nd May, 2018 reg. appointment of Judges in Supreme Court.

SC Collegium Resolution Dated 19th April, 2018 reg. appointment of Chief Justice in Meghalaya High Court.

SC Collegium Resolution Dated 19th April, 2018 reg. appointment of Chief Justice in Manipur High Court.

SC Collegium Resolution Dated 19th April, 2018 reg. appointment of Chief Justice in Punjab & Haryana High Court.

SC Collegium Resolution Dated 19th April, 2018 reg. elevation of Advocates & Judicial Officers in Chhattisgarh High Court.

SC Collegium Resolution Dated 19th April, 2018 reg. elevation of Advocates & Judicial Officers in Gujarat High Court.

SC Collegium Resolution Dated 19th April, 2018 reg. elevation of an Advocate in Bombay High Court.

SC Collegium Resolution Dated 19th April, 2018 reg. elevation of an Advocate in Madras High Court.

SC Collegium Resolution Dated 19th April, 2018 reg. elevation of an Judicial Officer in Madras High Court.

SC Collegium Resolution Dated 17th April, 2018 reg. appointment of an Additional Judge as Permanent Judge in Punjab & Haryana High Court.

SC Collegium Resolution Dated 6th April, 2018 reg. elevation of Advocates in Gauhati High Court.

SC Collegium Resolution Dated 6th April, 2018 reg. elevation of Advocates and Judicial Officer in Jammu & Kashmir High Court.

SC Collegium Resolution Dated 26th March, 2018 reg. elevation of Advocates in Calcutta High Court.

SC Collegium Resolution Dated 26th March, 2018 reg. elevation of an Advocate and Judicial Officers in Madhya Pradesh High Court.

SC Collegium Resolution Dated 26th March, 2018 reg. appointment of an Additional Judge as Permanent Judge in Punjab & Haryana High Court.

SC Collegium Resolution Dated 6th March, 2018 reg. appointment of Additional Judges as Permanent Judges in Allahabad High Court.

SC Collegium Resolution Dated 6th March, 2018 reg. appointment of Additional Judges as Permanent Judge in Manipur High Court.

SC Collegium Resolution Dated 22nd February, 2018 reg. appointment of Additional Judges as Permanent Judges in Allahabad High Court.

SC Collegium Resolution Dated 22nd February, 2018 reg. appointment of Additional Judges as Permanent Judges in Rajasthan High Court.

SC Collegium Resolution Dated 22nd February, 2018 reg. appointment of Additional Judges as Permanent Judges in Kerala High Court.

SC Collegium Resolution Dated 22nd February, 2018 reg. appointment of Additional Judges as Permanent Judges in Gujarat High Court.

SC Collegium Resolution Dated 22nd February, 2018 reg. appointment of Additional Judges as Permanent Judges in Bombay High Court.

SC Collegium Resolution Dated 10th January, 2018 reg. appointment of Chief Justice in Meghalaya High Court.

SC Collegium Resolution Dated 10th January, 2018 reg. appointment of Chief Justice in Calcutta High Court.

SC Collegium Resolution Dated 10th January, 2018 reg. appointment of Chief Justice in Delhi High Court.

SC Collegium Resolution Dated 10th January, 2018 reg. appointment of Chief Justice in Manipur High Court.

SC Collegium Resolution Dated 10th January, 2018 reg. appointment of Chief Justice in Kerala High Court.

SC Collegium Resolution Dated 10th January, 2018 reg. appointment of Chief Justice in Chhattisgarh High Court.

SC Collegium Resolution Dated 10th January, 2018 reg. appointment of Chief Justice in Himachal Pradesh High Court.

SC Collegium Resolution Dated 10th January, 2018 reg. appointment of Chief Justice in Telangana & Andhra Pradesh High Court.

SC Collegium Resolution Dated 10th January, 2018 reg. appointment of Chief Justice in Karnataka High Court

SC Collegium Resolution Dated 26.10.2017 for transfer of Mr. Justice Harishikesh Roy, Judge, Guhati High Court

SC Collegium Resolution Dated 10th,January,2018 for appointment of Judges in the Supreme Court

SC Collegium Resolution Dated 10th,Jan,2018 for appointment of an Additional Judge as Permanent Judge in Allahabad High Court

SC Collegium Resolution Dated 13.12.2017 for appointment of an Addl. Judge as Pmt Judge in Rajasthan High Court

SC Collegium Resolution Dated 12th,April,2017 for elevation of an advocates in Madras High Court

SC Collegium Resolution Dated 12th,April,2017 for elevation of an advocates in Calcutta High Court

SC Collegium Resolution Dated 12th,Jan,2017 for elevation of an advocates in Karnataka High Court

SC Collegium Resolution Dated 12th,April,2017 for appointment of Addl. Judges as Pmt Judges in Chhattisgarh High Court

SC Collegium Resolution Dated 12th,April,2017 for appointment of Addl. Judges as Pmt Judges in Jharkhand High Court

SC Collegium Resolution Dated 12th,April,2017 for appointment of an Addl. Judge as Pmt Judge in Karnataka High Court

SC Collegium Resolution Dated 12th,April,2017 for appointment of Addl. Judges as Pmt Judges in M.P. High Court

SC Collegium Resolution Dated 12th,April,2017 for appointment of Addl. Judges as Pmt Judges in H.P. High Court

SC Collegium Resolution Dated 11th,Jan,2017 for elevation of an advocate in Tripura High Court

SC Collegium Resolution Dated 11th,Jan,2017 for extension of term of Additional Judges of Gauhati High Court

SC Collegium Resolution Dated 26.10.2017 on Assessment of Judgments of Additional Judges

SC Collegium Resolution Dated 10th,April,2017 regarding elevation of Judicial Officers in Madras High Court

SC Collegium Resolution Dated 10th,April,2017 Regarding Elevation of Judicial Officers in Madras High Court

SC Collegium Resolution Dated 10th,March,2017 Regarding Elevation of Judicial Officers in Kerala High Court

SC Collegium Resolution Dated 10th,March,2017 on Transparency in its functioning

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