Tuesday, 19, Mar, 2024
'पतंजलि' ने अवमानना नोटिस का नहीं दिया जवाब, सुप्रीम कोर्ट ने रामदेव-बालकृष्णन को पेश होने का दिया आदेश
आयकर विभाग के खिलाफ फिर हाईकोर्ट पहुंची कांग्रेस
Indian-origin man pleads guilty in Singapore Court to sexually assaulting Worker
Patanjali Misleading Ads: Supreme Court orders Baba Ramdev to personally appear in hearing
गुजरात विश्वविद्यालय में विदेशी छात्रों पर हमले के मामले में 5 आरोपी गिरफ्तार, हाईकोर्ट ने यह कहा...
SC to hear over 200 petitions today linked to CAA
अदालती फैसला राष्ट्र की संपत्ति बन जाता है... CJI चंद्रचूड़ ने क्यों कहा? हमारे कंधे काफी चौड़े हैं
High Court allows 20k Students of 'unsuited' nursing colleges to write exams
सुप्रीम कोर्ट से नियमित जमानत याचिका खारिज होने के बाद तिहाड़ जेल लौटे सत्येंद्र जैन
'CAA मुसलमानों से भेदभाव करता है...', सुप्रीम कोर्ट में आज नागरिकता कानून पर सुनवाई, विरोध में दाखिल हैं 200 याचिकाएं
The World This Week by LatestLaws.com | March 2024 | Week 3 |
Delhi High Court Cancels "Dolma" Trademark Following Complaint by 'Dolma Aunty Momos' Owner
Supreme Court refuses to stay disqualification of six Rebel Congress MLAs in Himachal
सुसाइड के लिए प्रेरित करने के केस में धमकी देने का आशय स्पष्ट नहीं, हाईकोर्ट ने खारिज की FIR
SAM's Managing Partner, Pallavi Shroff recognised among Fortune India Magazine's ‘Most Powerful Women in Business’
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Tuesday, 19, Mar, 2024
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India’s global demand centre status provides us with arbitrage opportunities in natural gas procurement: MoPNG Secretary
HC: Physical Verification not mandatory under Fuel Supply Agreement, discretion is granted to Seller, Read Judgment
All about Petroleum and Natural Gas Regulatory Board, 2006
High Court: Expiration of Lease and Pending Civil Suits don't automatically grant Leaseholder Right to Store Petroleum, Read Judgment
Pakistan Court fines Chinese Petroleum Firm $2.48 million for violating Contract
India’s global demand centre status provides us with arbitrage opportunities in natural gas procurement: MoPNG Secretary
HC: Physical Verification not mandatory under Fuel Supply Agreement, discretion is granted to Seller, Read Judgment
All about Petroleum and Natural Gas Regulatory Board, 2006
High Court: Expiration of Lease and Pending Civil Suits don't automatically grant Leaseholder Right to Store Petroleum, Read Judgment
Pakistan Court fines Chinese Petroleum Firm $2.48 million for violating Contract
10 Apr 2023
Whether a Sub-Inspector can seize unauthorized gas cylinders in black market? SC answers
06 Apr 2023
Bankruptcy Court approves Gail India’s Resolution Plan for JBF Petrochemicals
15 Mar 2023
SC: We see no bias in Foreign Arbitration in Reliance KG Basin Dispute, Centre's Plea dismissed
13 Jan 2023
India's 4-plank energy security strategy is based on diversifying supplies, increasing E&P, alternate energy sources and energy transition through a gas-based economy, Green Hydrogen etc.
10 Jan 2023
IEW will be ideal platform for various stakeholders to deliberate and take decisive steps to navigate ever-evolving energy scenario: Petroleum Minister Hardeep S. Puri
27 Dec 2022
Parliament passes Energy Conservation Act, 2001 to empower Central Government to specify Carbon Credit Trading Scheme
20 Dec 2022
Government initiative for Sustainable Alternative Towards Affordable Transportat...
Government appoints Shri Arun Kumar Singh as Chairman, ONGC; approves Board leve...
Prices of Petrol and Diesel have not been increased by public sector OMCs since...
HC: Filling-cum-service station should not be sited too close to an intersection...
Remedy for recovering excess deposits made during acquiring PNG Connection? HC clarifies [Read Judgement]
12 Nov 2022
Consumer Court issues Notice against Indraprastha Gas over death due deficient services/ negligence
29 Sep 2022
Clarification on Media Reports regarding ‘Oil Ministry seeks windfall tax review’
22 Sep 2022
ONGC inks Heads of Agreement with ExxonMobil for D... ...
HPCL enters into the Delhi retail market with the... ...
35 CBG/biogas plants have been commissioned so far... ...
The fuel quality has improved significantly from B... ...
The Government has set a target to raise the share... ...
The Government has expanded the scope of Universal... ...
India loses appeal against Arbitration Award of $1... ...
Joint Statement on meeting between Minister of Pet... ...
India’s first pure green hydrogen plant commission... ...
Various steps have been taken by the Government to reduce import of Crude Oil
PM inaugurates Bina (MP)-Panki (UP) Multiproduct pipeline project
For Ethanol Blended Petrol Programme, 302.30 crore litre of Ethanol procured by OMCs
26 Dec 2021
States urged to reduce VAT on Petrol & Diesel to give relief to consumers
09 Nov 2021
Bharat Petroleum Corporation reports a 24% rise in net profit of Sept quarter
01 Nov 2021
SC rejects Adani Gas's plea seeking distribution rights in parts of Gujarat, win for State Agency [Read Judgement]
29 Sep 2021
Consumers First: Bharat Petroleum launches door-to-door delivery of Its products
04 Sep 2021
Petrol touches new high in Delhi with Rs 101.19 per litre
12 Jul 2021
108
IGL signs long-term pact with DTC to supply CNG
02 Apr 2021
373
Air Quality Commission directs switching over of all industries in Delhi to PNG
24 Dec 2020
236
Bombay High Court upholds Union Cabinet committee’s approval for disinvestment of Government’s share in BPCL
13 Nov 2020
241
Five Petroleum and Gas sector PSUs to join International Solar Alliance: Dharmendra Pradhan
09 Sep 2020
391
NGT imposes Fine of Rs.286 Crore on Petroleum Companies for Pollution
18 Aug 2020
423
Minimum Rs 500 crore net worth must for Licence to sell Petrol, Diesel to Retail, Bulk users
04 Aug 2020
1193
NGT Panel red-flags violations at OIL’s Baghjan Project
31 Jul 2020
174
NGT asks CPCB to ensure States, UTs ban use of petcoke, furnace oil
18 Jul 2020
431
UN Secretary General praises India over work in field of Renewable Energy
11 Jul 2020
174
RIL, BP launch fuel and mobility Joint Venture
11 Jul 2020
190
RIL-BP launch Fuel and Mobility joint venture under 'Jio-bp' Brand
10 Jul 2020
393
Petroleum Minister Pradhan Launches Country's First Natural Gas Exchange
16 Jun 2020
325
Reliance estimates USD 200-400 mm liability in its long term dispute with Govt over under-utilization of KG-D6 plant
25 May 2020
273
Vizag Gas Leak: SC grants no relief to South Korean Firm LG Polymers on NGT's order to deposit ₹ 50 crore in light of tragedy
19 May 2020
426
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