Tuesday, 19, Mar, 2024
Elections for all Bar Associations to be held on one day for definitive term of two years, rules High Court [Read Judgement]
Adani Group denies receiving any Notice from US Justice Dept in alleged Bribery Probe
मोहम्मद अली जौहर विश्वविद्यालय की लीज रद्द करने के खिलाफ याचिका खारिज
Supreme Court asks Centre to respond within 3 weeks to pleas seeking stay of Citizenship Amendment Rules 2024
दिल्ली शराब घोटाला: BRS नेता के. कविता गई थीं सुप्रीम कोर्ट, ऐसा क्या हुआ कि याचिका वापस लेनी पड़ गई
नैनीताल और हरिद्वार के DM को अवमानना नोटिस जारी, हाईकोर्ट ने चार सप्ताह के भीतर मांगा जवाब
श्रीकृष्ण जन्मभूमि विवाद : सुप्रीम कोर्ट से नहीं मिली मस्जिद कमेटी को राहत, खारिज की याचिका
पाकिस्तान से आए हिंदू शरणार्थियों को हाईकोर्ट से बड़ी राहत तोड़फोड़ पर लगी रोक
नर्सिंग कॉलेज के छात्र हो सकेंगे परीक्षा में शामिल, हाईकोर्ट ने राहत देते हुए दिया अंतिम अवसर
Benefit of Doubt: Court acquits Man accused of killing labourer 9-yrs-ago
कमाई नहीं फिर भी देना होगा पत्नी को गुजारा-भत्ता, हाईकोर्ट ने सुप्रीम कोर्ट के फैसले को माना नजीर
Congress approaches High Court against tax re-assessment proceedings
Centre notifies transfer of two Judges to Telangana High Court
गुरुग्राम के रिहायशी इलाकों में कितनी अतिरिक्त मंजिल, नगर निगम से हाईकोर्ट ने मांगा ब्योरा
Electoral Bonds: What are unique alphanumeric numbers that Supreme Court asked SBI to disclose?
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B. Whether the Group of Companies Doctrine should continue to be invoked on the basis of the principle of ‘single economic reality’?
C. Whether the Group of Companies Doctrine should be construed as a means of interpreting the implied consent or intent to arbitrate between the parties?
D. Whether the principles of alter ego and/or piercing the corporate veil can alone justify pressing the Group of Companies Doctrine into operation even in the absence of implied consent?”
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B. Ramkumar Adityan vs. Additional Chief Secretary and 4 others
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Case: Panayppilly Sree Narayana Guruswami Trust vs Corporation of Kochi & Others.
Case: Shri Jeet Kumar Sohra vs Ld. District and Sessions Judge (HQ)
Case: State vs Shiv Kumar & Anr.
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Bench: Cji. N.V. Ramana and J. A.S. Bopanna and J. Hima Kohli
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CASE NAME – Budhiyarin Bai V. State of Chattisgarh
CASE NAME- P. Dharamaraj V Shanmugam & Ors
CASE NAME- Akash v. State of Haryana
CASE NAME- Aminuddin Vs State of Uttar Pradesh and Anr
CASE NAME- Anjali Bhardwaj Vs CPIO
CASE NAME- Anjali Devi and Another Vs State of Haryana & Ors
CASE NAME- Assistant Commissioner of Income Tax Vs Ahmedabad Urban Development Authority
CASE NAME- B.A. Umesh Vs Union Of India & Ors
CASE NAME- C.S. Ramaswamy V. V.K. Senthil & Ors
CASE NAME- Central Bureau of Investigation Vs P.S. Jayaprakash Etc
CASE NAME- Chaitu Gowala and Another V. The State of Assam
Case name- Chandi Puliya Vs The state of West Bengal
CASE NAME- Chandrabhan (Deceased) through LRS & Ors Vs Saraswati & Ors
CASE NAME- Chetan Chandrakant Tambatkar Vs The State of Maharashtra
CASE NAME- Chiman Lal V. Bhupinder Singh
CASE NAME- D.N. Krishnappa Vs The deputy general manager
CASE NAME- Dipty Singh @ Dipty V. State of Punjab
CASE NAME- Directorate of Enforcement Vs Padmanabhan Kishore
CASE NAME- Divya Vs The National Insurance Co. Ltd & Anr
CASE NAME- Dr. Manik Bhattacharya Vs Ramesh Malik & Ors
CASE NAME- Dr. NTR University of Health Sciences Versus Dr. Yerra Trinadh & Others
CASE NAME- Gireesan Nair & Ors. Etc vs State of Kerala
CASE NAME- Golam Gazi V. The state of west Bengal & Ors
CASE NAME- Gurpinder Singh @ Mannu V state of Punjab
CASE NAME- Harphool Singh and another Vs State of Punjab and another
CASE NAME- Harpreet Kaur & Ors Vs Mohinder Yadav & Ors
CASE NAME- HDFC Bank Ltd & Ors Vs Union of India & Ors
CASE NAME- Inderjit Singh Vs State of Punjab
CASE NAME- Jamshed Vs State of Haryana
CASE NAME- Juvenile in conflict with law ‘A’ through his mother Ritu V. State of Punjab
CASE NAME- K. Ramya & Ors. V. National Insurance Co. Ltd. & Anr
CASE NAME- Kaka Singh Vs Pal Singh & Ors
CASE NAME- Kumar Vishwas Vs State of Punjab and another
CASE NAME- M/S Ashoka investment co. Vs M/S United towers India (Pvt.)
CASE NAME- M/s Peacock Industries Ltd Vs Union of India and Ors
CASE NAME- M/S Prime Properties Vs Sana Lakshmi Devi (Died) through her LRS & Ors
CASE NAME- Maitreya Doshi Vs Anand Rathi Global Finance Ltd. and Ors
CASE NAME- Morgan Securities and Credits Pvt. Ltd V. Videocon Industries Ltd
CASE NAME- Mrs X vs State of Haryana & Ors
CASE NAME- Mrs. Ramani Vs The Tamil Nadu Slum-Clearance Board & Ors
CASE NAME- Ms k Vs State of Haryana and Another
CASE NAME- Mukesh Kumar Vs The State of Bihar & Ors
CASE NAME- Mukesh Pal @ Makhan Vs State of Haryana
CASE NAME- Munna Prasad Verma Vs State of U.P and Anr
CASE NAME- Munuwa @ Satish Etc V The state of Uttar Pradesh
CASE NAME- Navika Kumar Vs Union of India & Ors
CASE NAME- New Okhla Industrial Development Authority (NOIDA) Vs Kendriya Karamchari Sehkari G.N. Samiti & Ors
CASE NAME- Nirendra Nath Kar Vs Gopal Navin Bhai Dave & Ors
CASE NAME- Nitin Kumar V. Gulveer & Anr
CASE NAME- Pawan Kumar Goel Vs State of UP & Anr
CASE NAME- Pushpendra Kumar Sinha vs state of Jharkhand
CASE NAME- Rajaram Abasaheb Deshmukh Vs State of Maharashtra and Ors
CASE NAME- Rajasthan State Road Transport Corporation Vs Bharat Singh Jhala (Dead) Son of Shri Nathu Singh
CASE NAME- Raju @ Rajendra Prasad Vs State of Rajasthan
CASE NAME- Rajwati @ Rajjo & Ors Vs United India Insurance Company Ltd & Ors
CASE NAME- Ram Niwas V. State of Haryana
CASE NAME- Ram Pratap Vs The State of Haryana
CASE NAME- Raman (dead) by LRS Vs R Natarajan
CASE NAME- RE: PERRY KANSAGRA
CASE NAME- Reena Devi Vs State of Haryana & Ors
CASE NAME- Roop Lal V. State of Punjab
CASE NAME- Roopwati & Ors Vs Ram Kishan & Ors
CASE NAME- S. Kaleeswaran Vs State By the Inspector of Police Pollachi Town East Police Station
CASE NAME- S. Vasanthi & Anr V. M/S Adhiparasakthi Engg. College and Another
CASE NAME- S.P Mani and Mohan Dairy Vs Dr. Snehalatha Elangovan
CASE NAME- Sahid Vs State of Haryana
CASE NAME- Samaj Parivartana Samudaya and ors V State of Karnataka and ors
CASE NAME- Sanghi Industries Limited v. Ravin Cables Ltd.
CASE NAME- Sarabjit Jain V. State of Punjab & Ors
CASE NAME- Sardar Bhupinder Singh Vs M/S Green feeds through its partner Vipin Kumar
CASE NAME- Shriram Transport Finance Co. Ltd Vs Shri Narendra Singh
CASE NAME- Smt. Sulakshna Vs Oriental Insurance Co. Ltd. & Anr
CASE NAME- Speco Electric Power construction corporation Vs Power Mech projects Ltd.
CASE NAME- State of Maharashtra & Ors Vs Greatship (India) Limited
CASE NAME- State of West Bengal Vs Anindya Sundar Das & Ors
CASE NAME- Sukhdeep Singh @ Rana Vs State of Punjab
CASE NAME- Sunny Vs State of Haryana & Ors
CASE NAME- Surinder Pal Vs State of Punjab
CASE NAME- Surinder Singh Vs Amandeep Singh and Another
CASE NAME- Tata Motors Limited Vs Central Sales Tax Appellate Authority & Ors
CASE NAME- The state of Rajasthan Vs Gurbachan Singh & Others
CASE NAME- The State of Uttar Pradesh Vs Karunesh Kumar & Ors
CASE NAME- Trishika Mahajan and another V. state of Punjab
CASE NAME- University of Kerala and Ors etc V. Merlin J.N. and ANR etc
CASE NAME- V.S. Ramakrishnan Vs P.M. Muhammed Ali
CASE NAME- Vinay Kumar Vs State of Punjab
CASE NAME- Vishweshar @ Rinku V. State of Haryana and others
CASE NAME- Yashpal Singh vs state of Uttar Pradesh and Anr
CASE NAME- Zahur Haider Zaidi Vs Central Bureau of Investigation
Case Name: Suryakant vs NCT of Delhi & Anr.
Case No.- CWP No.8478 of 2022
Case No.- CWP-5842-2022
Case Title: CREDAI-BANM vs Union of India
Case Title: G. Senthil Kumar v The District Revenue Officer & Ors.
Case Title: ABC v. State of Maharashtra and Anr.
Case Title: Afan Ansari vs The State of Jharkhand and another
Case Title: Ajay Mittal and others vs Union of India and another
Case Title: ARSHAD KHAN VERSUS THE STATE OF MADHYA PRADESH
Case Title: Chandrapal v. State of Chhattisgarh
Case Title: Charno Ram Vs. Union of India and others
Case Title: Cox and Kings Ltd. v. SAP India Private Ltd. & Anr.
Case Title: Delhi Airport Metro Express Private Limited v. Delhi Metro Rail Corporation
Case Title: Dilip Hariramani v. Bank of Baroda
Case Title: Employees State Insurance Corporation & Anr. v. Dr. Vinay Kumar & Ors.
Case Title: Guljari Lal Vs. Kotak Mahindra Bank
Case Title: Jagjit Singh @ Jaggi Vs. State of Punjab
Case Title: Kattukandi Edathil Krishnan & Anr. v. Kattukandi Edathil Valsan & Ors.
Case Title: Khadi & Village Industries Commission vs Board of Trustees
Case Title: Kishor Ghanshyamsa Paralikar (Dead) v. Balaji Mandir Sansthan Mangrul and (Nath) Anr.
Case Title: M/S Martin & Harris Private Ltd. &Anr. v. Rajendra Mehta &Ors.
Case Title: M/s. Mallak Specialities Pvt Ltd. vs The New India Assurance Co.Ltd.
Case Title: Mahendra Tripathi vs State of Madhya Pradesh
Case Title: Nanjundappa & Anr. v. The State of Karnataka
Case Title: Nazma Naz & Anr. v. Rukhsana Bano & Ors.
Case Title: Om Parkash Vs. Balkar Singh and others
Case Title: Oriental Insurance Company Ltd. Vs. Sudesh Kumari and Others
Case Title: P R Adikesavan v. The Registrar General
Case Title: Remound Estate Pvt. Ltd vs Mohammad Saleem Ghori and Others
Case Title: S.P. Velumani v. Arappor Iyakkam and Ors.
Case Title: Sanjeev Singh Vs. State of Punjab
Case Title: Sathyanath & Anr. v. Sarojamani
Case Title: Seema Garg and others Vs. Mandeep Singh and others
Case Title: Shivam Soni v. State Bench: Hon'ble Mr. Justice Anoop Kumar Mendiratta Citation: BAIL APPLN. 3243/2019 & Crl. M.A. No.43735/2019
Case Title: Siddhodhan vs The State of Maharashtra and another
Case Title: Smt. Dipti Sarkar (Das) vs The State of Tripura and Ors.
Case Title: Sriram Housing Finance and Investment India Ltd. v. Omesh Mishra Memorial Charitable Trust
Case Title: The Kerala State Coastal Zone Managaement Authority Member Secretary v. Maradu Municipality & Ors.
Case Title: The National Medical Commission v. Pooja Thandu Naresh & Ors.
Case Title: Tmt. Radha v The secretary to Government and Ors.
Case Title: Union of India & Ors. v. Anil Prasad
Case Title: Veerendra v. State of Madhya Pradesh
Case Title: Vinod vs State of Maharashtra
Case: C. Bosco vs T. Enian
Case: .S.R. Prabhu vs Paramasivan
Case: (Fertilizers and Chemicals Travancore Ltd. & Ors. V. Anusree K.B.)
Case: AAA Vehicleades Pvt Ltd vs Balkishan Gupta
Case: Aadesh Kumar & Ors. vs Sh. Amit Singla & Anr.
Case: Abhijit Guha vs Madhuri Ranjan Sahu and another
Case: Ahmednagar Mahanagar Palika vs Ahmednagar Mahanagar Palika Kamgar Union
Case: Alkem Laboratories Ltd. vs M/S Laborate Pharmaceuticals India Ltd & Anr.
Case: Amit Kataria & Ors. vs Office of The District and Sessions Judge (Hq) & Anr.
Case: Anil Bali vs Union of India & Ors.
Case: Anil Kumar vs Union of India & Ors.
Case: Ansal Properties Infrastructure Ltd & Anr. vs Dowager Maharanis Residential Accomodation Welfare and Amenities Trust & Anr.
Case: Anu Gupta vs Vijay Gupta & Ors.
Case: AR 196 Commandant Wazir Singh Panghal Retd. vs Union of India & Ors.
Case: Arindam Saha vs Dipanwita Thakur
Case: Association of MD Physicians vs National Board of Examination & Ors.
Case: Austin Nichols & Co Inc & Anr. vs Gwalior Distilleries Private Ltd
Case: Babu Lal vs State
Case: BADESINH FATESINH MAKWANA Versus AHMEDABAD MUNICIPAL TRANSPORT SERVICE
Case: Bimal Kumar Jain vs Directorate of Enforcement
Case: Budhi Singh vs State of NCT of Delhi
Case: Carlsberg Breweries A/S vs Tensberg Breweries Industries Pvt. Ltd. & Ors.
Case: Chaman Lal Chimnu vs State of Haryana
Case: Chander Prakash Wadhwa Vs. State (NCT Of Delhi) & Anr.
Case: Child in Conflict with Law ‘s’ vs State of Punjab
Case: Davinder Singh Thapar L/H Amrit Singh Thapar vs Asst. Commissioner of Income Tax & Anr.
Case: Delhi Rozi Roti Adhikar Abhiyan vs Rajesh Ahuja
Case: Dental Council of India Vs. Sailendra Sharma and Others
Case: Deputy Commissioner of Police & Anr. vs Smt. Neelam Rani & Ors.
Case: Dinesh Chandra Bhatt vs Chandan Lal
Case: Ehtesham Qutubuddin Siddique vs CPIO
Case: Ejike Jonas Orji vs Narcotics Control Bureau
Case: Ela Khandoori vs State of Uttarakhand and others
Case: Emeka Emmanuel vs The State
Case: Exxon Mobil Corporation vs Mr. Madhu Paul Trading As M/S. Mahannam Mobil House
Case: Flipkart Internet Private Ltd. vs State of NCT Of Delhi & Anr.
Case: Gaurav Raheja vs state of Punjab & Another.
Case: Ghulam Sarwar vs Smt. Nilofar Khan & Ors.
Case: GIRISHBHAI DEVSHIBHAI GAJIPARA vs DISTRICT COLLECTOR
Case: Government of India
Case: Gulab Singh Patel vs State of Uttarakhand and others
Case: Guneet Bhasin vs State of NCT of Delhi & Anr. & Ors.
Case: Gurdeep Singh vs State
Case: Gurjeet Singh vs State of NCT of Delhi
Case: Hamdard National Foundation (India) & Anr. vs Amazon India Limited & Anr.
Case: Hardev Dohil Since Deceased Though His Lrs & Anr. vs Punjab National Bank
Case: HARIBHAI LAKHMANBHAI BHEDA SON OF SH. LAKHMANBHAI BHEDA vs STATE OF GUJARAT
Case: Indiamart Intermesh Limited vs Mr Sameer Samim Khan & Ors.
Case: Jagran Prakashan Limited vs Telegram FZ LLC & Ors.
Case: Jaideep Singh vs Government of NCT of Delhi & Ors.
Case: Jitinder Tiwari vs Union of India & Ors.
Case: Jolly Singh vs The State
Case: K. Thirumoorthy vs The State represented by its Inspector of Police
Case: Kailash Sewani vs Manish Kumar Chaudhary
Case: Kajal vs State (NCT of Delhi)
Case: Kanti Devi & Ors. vs New India Assurance Company Ltd. & Ors.
Case: Kapil Goel vs Insolvency and Bankruptcy Board of India & Anr.
Case: Karan vs State NCT of Delhi
Case: Karishma Oberoi vs Ajay Kumar & Anr.
Case: Kerala State Electricity Board & Ors. Vs. Thomas Joseph Alias Thomas M. J. & Ors.
Case: Kerala State Electricity Board Ltd. & Anr. Vs. Rubfila International Limited & Ors.
Case: Kirori Mal College vs Dr Kusum Lata
Case: Kkr India Finance Limited vs Altico Capital India Limited & Ors.
Case: Kushla Nand v Sunil Yadav
Case: Leela Dhar @ Leelu vs The State
Case: Louis Vuitton Malletier vs Futuretimes Technology India Private Limited & Ors.
Case: Lt. Col. SP Singh Retd. vs Union of India
Case: M. Sumathi vs The Superintendent of Police and 10 others
Case: M.R. Vinayakamurthi vs Gomathy @ Gayathri and V. Gokul Prasad
Case: M/S Bhadra Products vs M/S Indian Farmers Fertilizer Cooperative Limited
Case: M/S Ester Industries Ltd. vs Assistant CIT
Case: M/S P. M. K Vastara Overseas Pvt. Ltd. vs Office Of The Joint Labour Commissioner (Distt. - South) & Anr.
Case: M/S Thermal Engineers and Insulators Pvt Ltd vs Delhi Tourism and Transportation Development Corporation Ltd.
Case: M/s Trilok Singh Rawat vs State of Uttarakhand and others
Case: M/S. M.M. Traders vs Commissioner of Customs & Ors.
Case: Mahashian Di Hatti Pvt. Limited vs Deputy Commissioner of Income Tax
Case: Mahesbhai Chanabhai Khut (Patel) v State of Gujarat
Case: Manish Gupta vs Govt of NCT of Delhi & Ors.
Case: Manish Jagmohan Jariwala v. State of Gujarat
Case: Manish vs State
Case: Manmohan Patnaik vs Cisco Systems Capital India Pvt. Ltd & Ors.
Case: Manoj Kumar Agrawal vs Delhi Development Authority Through Its Chairman
Case: Manoj Sharma vs Union of India & Ors.
Case: Md Azam Ansari vs Union of India Through It’s Secretary & Ors.
Case: Medeor Hospital Limited vs Principal Commissioner of Income Tax-04 & Ors.
Case: Megarajan vs The Deputy Superintendent of Police and another
Case: Micromax Media Pvt Ltd vs M/S Hewlett Packard India Sales Pvt Ltd & Ors.
Case: Miss Indira Uppal vs Union of India & Anr.
Case: MITTAL NANALAL UKANI vs THE HIGH COURT OF GUJARAT
Case: Mohan Chandra Aggarwal and Others vs Jai Nandan Agarwal
Case: Mohd Kashif vs Union of India & Ors.
Case: Mohd. Sadab Khan vs State Govt. of NCT of Delhi & Anr.
Case: MOHSINKHAN MAYUDIN SHAIKH Vs STATE OF GUJARAT
Case: Mother Dairy Fruit and Vegetable Pvt. Ltd. vs The Deputy Commissioner of Income Tax
Case: Mr Sunil vs Union Bank of India
Case: Ms Charu Kain vs High Court of Delhi
Case: Murali and 2 others vs Inspector of Police
Case: Murti Shri Vishnu Avtar Baba Ram Dev & Anr vs Baljit Singh & Others.
Case: Naina Rana vs State (Govt. of NCT of Delhi)
Case: National Board of Examination vs Association of MD Physicians
Case: National Highways Authority of India vs M/S. JMC Constructions Pvt. Ltd.
Case: Naveen Vs. State of Haryana & Others
Case: Nayab & Anr. vs State
Case: Neela and Sambasivan vs Kaliyammal and 5 others
Case: Neetu Singh vs Telegram FZ LLC
Case: Nihal Ahmed vs State (GNCD)
Case: Nimrata Shergill and another vs Shop Owners Welfare Association
Case: Nirma Limited vs Purnima Gupta & Anr.
Case: North Delhi Municipal Corporation & Anr. vs Deepak Kumar
Case: OFFICIAL LIQUIDATOR OF M/S APEX ELECTRICALS LTD (IN LIQN.) vs NA
Case: Omesh Jain vs Income Tax Officer Ward 46(1)
Case: Oravel Stays Limited vs Nine Network Private Limited & Ors.
Case: Overnite Express Limited vs Delhi Metro Rail Corporation
Case: P. Gnanasekaran vs. A. Swarnavalli and 2 others
Case: Padma Doonga vs Govt. of NCT of Delhi & Ors.
Case: Pankaja Panda & Ors. vs Leela Kapila & Ors.
Case: Parvez @ Tantrik @ Sonu @ Radhey vs State
Case: PAVAN @ KALIYO CHANDANSINH NAI THROUGH HIS FATHER CHANDANSINH KALIDAS NAI Versus STATE OF GUJARAT
Case: PCIT
Case: Phulgita Devi vs Krishan Kmar & Ors.
Case: Pr. Commissioner of Income Tax (Central)-2 vs M/S JPM Tools Ltd
Case: Pr. Commissioner of Income Tax-7 vs M/S Triumph Realty Pvt. Ltd.
Case: Pramod Singh Kirar Vs. State of Madhya Pradesh & Ors.
Case: Pratap Singh vs The State (NCT of Delhi)
Case: Praveen Kumar Agarwal & Ors. vs Central Bureau of Investigation
Case: R.S. Bhargava vs Govt. of NCT of Delhi & Ors.
Case: Rae Bareilly Allahabad Highway Pvt Ltd vs National Highways Authority of India
Case: Raghubir & Anr. vs The Secretary
Case: Raj Bala vs State of NCT & Ors.
Case: Rajamma H vs Thimmaiah H
Case: Rajan Kumar vs Lajja Devi & Ors.
Case: Rajesh Alias Rajesh Bhurji vs State of Uttarakhand
Case: Rajesh Giri vs Subhash Mittal & Ors.
Case: Rajneesh Miglani vs Manish Miglani
Case: Raju @ Kristo vs State
Case: Rakesh vs State (Govt. of NCT Delhi)
Case: Ram Guru vs State
Case: Ram Kripal Singh Construction Pvt. Ltd vs NTPC
Case: Ramacivil India Constructions Pvt Ltd vs Union of India
Case: RAMESHBHAI MANJIBHAI PATEL Versus STATE OF GUJARAT & 3 other(s)
Case: Rekha & Others. vs. Lalithamma & Others
Case: Sandeep Singh vs State of NCT of Delhi & Anr.
Case: Sandip Kumar Roy Choudary & Anr. vs Indian Plumbing Association
Case: Sanjay Sarin vs The Authorised Officer
Case: Sanjeev Kumar Sinha vs The State (Govt of NCT Delhi)
Case: Sanjeev Kumar Tiwari vs Union of India & Ors.
Case: Sanjeev Kumar vs Union of India & Ors.
Case: Sanskruthi Motors vs The Joint Commissioner (Appeals) II
Case: Sarvesh Mathur vs State of NCT Delhi & Ors.
Case: Securities and Exchange Board of India vs Abhijit Ranjan
Case: Shanghai Electric Group Co Ltd vs Reliance Infrastructure Ltd
Case: Sheikh Ishrafil vs State (NCT) Of Delhi & Ors.
Case: Shree Balaji College of Pharmacy & Ors. vs Pharmacy Council of India
Case: Shristi Infrastructure Development Corporation Ltd vs Ircon International Ltd
Case: Shubham Thakral vs Income Tax Officer
Case: Shweta vs GNCTD & Anr.
Case: Shyju.B vs Sanjeev.
Case: Siddhatha Singhvs Ajit Singh Bawa (Deceased) Through Lrs
Case: Siemens Healthcare Pvt. Ltd. vs Director General Armed Forces Medical Services
Case: Smt. Anjali & Ors. Vs. Lokendra Rathod & Ors.
Case: Smt. Madhu Bagdi and other vs State of Uttarakhand and others
Case: Sorin Group Italia S.R.L vs Neeraj Garg
Case: Sri Sivabalan Transports & Ors vs Hindustan Petroleum Corporation Ltd & Ors.
Case: St. Stephen’s Hospital College of Nursing vs Union of India & Ors.
Case: Star India Private Limited & Anr. vs MHDTV.WORLD & Ors.
Case: State of Gujarat v Vipulsinh @ Bodio @ Meladi S/O Vikramsinh @ Gogabhai Mansinh Jadav
Case: STATE OF GUJARAT vs GUJARAT FOREST PRODUCE GATHERS AND FOREST WORKERS UNION
Case: State of Uttarakhand through Collector vs Shri Kunwar Singh
Case: State vs Rahul
Case: Subhash Chandra vs State of Uttarakhand and others
Case: Sugandhi Snuff King Pvt. Ltd. & Ors. vs Commissioner (Food Safety) Govt. of NCT of Delhi
Case: Sukhdev Singh and Others vs Jaswinder Kaur
Case: Suman Jeet Agarwal vs ITO
Case: Sumit Dagar vs Union of India & Ors.
Case: Sunshine Teahouse Pvt. Ltd. vs Mtrm Global Pvt. Ltd.
Case: Swastika Ghosh & Anr. vs Table Tennis Federation of India & Ors.
Case: Syed Jabir Ahamed vs Central Industrial Security Force
Case: T.G. Boobalakrishnan and B.K. Jayachitra vs M/S Truliv Properties and Services Private Limited vs 2 others
Case: Tata Sons Private Limited vs Hakunamatata Tata Founders & Ors.
Case: The District & Sessions Judge (HQs) & Anr. vs Narender Kumar
Case: The Inspector of Panchayats and another vs. S. Arichandran & Ors.
Case: The PR. Commissioner of Income Tax -Central -1 vs Gautam Bhalla
Case: The Pr. Commissioner of Income Tax-3 vs Emmsons International Ltd.
Case: The Principal Secretary to Government and others vs A. Krishnamoorthy
Case: The Secretary
Case: The State of Maharashtra and anr. Vs Madhuri Maruti Vidhate
Case: Udhaya Kumar vsThe State and others
Case: Usha Gopirathnam & ors. v. P.S. Ranganathan (D) THR. LRs. & ors.
Case: Vice Chancellor
Case: Vifor International Ltd vs Competition Commission of India
Case: Vijay Kumar vs Central Board of Indirect Taxes and Customs
Case: Vijay Singh Verma & Ors. vs Kanwar Singh Verma
Case: Vikramjeet Balhara vs State & Anr.
Case: Vikramsinh Amarsinh Rathod v. State of Gujarat
Case: Vikrant Kapila & Anr. vs Pankaja Panda & Ors.
Case: Vinod Kumar Kila vs CBI
Case: Whitehat Education Technology Private Limited vs Vinay Kumar Singh
Case: Wyeth Limited & Ors vs State of Bihar and others
Case: X vs State NCT of Delhi & ‘Y’
Case: Yogesh & Ors. vs State Govt. of NCT of Delhi & Anr.
Case:Alok Tripathi vs State NCT of Delhi &Anr.
Case:Anil Kumar Talan vs State (Goverment NCT of Delhi)
Case:Anil vs State
Case:Damini Manchanda vs Avinash Bhambhani
Case:Danish @ Behra vs The State
Case:Delhi Electrical Contractor Welfare Associationvs BSES Yamuna Power Ltd &Anr.
Case:Kamdhenu Limitedvs Aashiana Rolling Mills Ltd
Case:M/S Konnect Hospitalityvs The Commissioner of Police &Anr.
Case:M/S The IndurePvt. Ltd. vs The Principal Commissioner of Income Tax
Case:Mis. Stellar Information Technology Pvt Ltdvs Mr. Chandan Kumar Chaudhary
Case:Nitin Rekhanvs Union of India&Ors.
Case:Rajnish Puri vs Assistant Commissioner of Income Tax Circle 43(1)
Case:Snapdeal Private Limited vs GoDaddyCom LLC & Ors.
Case:Sunil Jainvs Income Tax Department Through National Faceless Assessment Centre
Case:Tejas Arvind Bhai Jadav vs State of Gujarat
Case:Veena Joshivs CPIO
Case:Vipul Aggarwalvs Income Tax Office
CBI
CBI probe
CCI
CDPQ Infrastructures Asia II Pte. Ltd.
Ceiling Collapse
Centennial Celebrations
Central Board of Excise & Customs
Central Government
Central Information Commission
Century old railway school '
CESTAT
CGST
Chairman
Chairman Ritu Raj Awasthi
Chairman-cum-Managing Director Fertilizer Corporation of India Ltd. & Anr. vs Rajesh Chandra Shrivastava & Ors.
Chairmanship
Chairperson
chamber
Chandrayaan-3 mission
charge-sheet
Chief Justice
Chief Justice Govind Mathur
Chief Justice of India
Chief Justice Raghvendra Singh Chauhan
Christmas Holidays
Chyavanprashad
CIRP
CITATION- BAIL APPLICATION NO.3680 OF 2021
CITATION- CIVIL APPEAL NO. 8887 OF 2022
CITATION- CIVIL APPEAL NOS. OF 2022 (@ Special Leave Petition (Civil) Nos. 29692970 of 2021)
CITATION- Criminal Appeal No 1719 of 2022
CITATION- CRIMINAL APPEAL NO. 2290 OF 2022
CITATION- CRIMINAL APPEAL NO.1892 OF 2022
CITATION- CRIMINAL APPEAL NOS. OF 2022 (Arising from SLP(Criminal) Nos.8008-8010/2021)
Citation: JCRLA No.64 of 2011
Citation: C.O. (COMM.IPD-TM) 292/2022
Citation: C.R.P.229/2018
Citation: CIVIIL APPEAL NO(s). _ OF 2022 (Arising out of SLP (C) No(s).28366-28367 of 2019)
Citation: Civil Appeal No. _ Of 2022 (Arising Out Of SLP (Civil) No. 16722 Of 2015)
Citation: Civil Appeal No. 2348 Of 2004 With Special Leave Petition (Civil) No. 15179 Of 2008
Citation: Civil Appeal No. 6588 Of 2015 With Civil Appeal No. 6830 Of 2022
Citation: Civil Appeal No. 6821 Of 2022 With Civil Appeal No. 6823 Of 202
Citation: Civil Appeal No. 8571_/2022 Arising Out Of SLP (C) No. 907 Of 2020
Citation: Civil Appeal No. 921 Of 2022
Citation: Civil Appeal No(S). 435 Of 2007
Citation: Civil Appeal Nos. 7516-7521 Of 2022
Citation: Civil Appeal Nos.2407-2412 Of 2021
Citation: CONTEMPT PETITION (C) NOS.421-424 OF 2016
Citation: Criminal Appeal No. 336 of 2013
Citation: CRIMINAL APPEAL NOS.5 & 6 OF 2018
Citation: CRL.M.C. 3124/2022 & CRL.M.A. 13185/2022
Citation: CRL.REV. P. 212/2017
Citation: CS(COMM) 856/2022
Citation: CS(OS) 2269/2010
Citation: H.C.P. No. 1786 of 2022
Citation: In R/SPECIAL CIVIL APPLICATION NO. 274 of 2016 with CIVIL APPLICATION (FOR STAY) NO. 1 of 2020 In R/LETTERS PATENT APPEAL NO. 1417 of 2022
Citation: ITA 180/2022 & CM APPL.27816/2022
Citation: ITA 380/2022
Citation: RSA-414-2021 (O&M)
Citation: Special Appeal No.154 of 2021
Citation: W.A. No. 19 of 2020
Citation: W.P.(C) 12726/2022
Citation: W.P.(C) 5787/2022 & CM APPL.17297/2022
Citation: W.P.(C) 7741/2015 & CM APPLs. 15189/2015
Citation: W.P.(C) No.12489 of 2022
Citation: W.P.(CRL) 200/2022
Citation: WPMS No. 2056 and 2061 of 2021
Citation: Writ Petition NO.7790 OF 2019 and Writ Petition NO.10388 OF 2019
Civil Judge
CLAT 2022
Coal
Commercial Court
Commission
Company Logo
Compassionate appointment
compensation
Competition Act
Comprehensive review
Constitution
Constitution of India
Constitutionality
contamination
Contractual doctor Covid-19
contrary to law
Control Centre
Convocation
Cooperative Societies Act
Coram: Hon’ble Justice Bharati Dangre
Coram: Hon’ble Justice Sanjay Kumar Dwivedi
Coram: Hon’ble Justice Smt. Vibha Kankanwadi and Abhay S. Waghwase
Coram: Hon’ble Mr. Justice Jasgurpreet Singh Puri
Coram: Hon’ble MR. JUSTICE NAMIT KUMAR
Coram: Hon’ble Mr. Justice Satyen Vaidya
Coram: Hon’ble Ms. Justice Nidhi Gupta
Coram: Justice Deepak Sibal
Coram: Justice Tarlok Singh Chauhan and Justice Virender Singh
Coram: The Hon'ble Mr. Justice D. Bharatha Chakravarthy
Core Group on Business and Human Rights
corporate debtor
corporate governance
CORUM- Justice M.R. Shah and Justice Krishna Murari
Counsel For Respondent: Ms Rozina Afzal.
Court: Bombay High Court
courts
COVID - 19
Covid cases
COVID- 19
COVID-19
COWIN crash
Cr.P.C. Section 166
Criminal Proceedings
CrPC
Cuddalore Municipality
Currencies
customary
Cyber Security
data
DATE- 17.10.22
DATE- 29.11.22
Dean
death certificates of the missing people
Decided on: 27th July
Decided on: 13th May
Decided on: 7th July 2022
Decided on: 8th June
Deepor Beel lake
default
default occurring
definition of disability
delay
Delhi
Delhi Chief Secretary
Delhi court
Delhi Development Authority vs M/S Watcon Water Specialists Pvt. Ltd. & Anr
Delhi Govt
Delhi High Court
delimitation
Delivery
Department of Scientific and Industrial Research (DSIR)
Deputy Commissioner
Deputy Drugs Controller Mysore
Development
Dharmashastra National Law University
Dickey Alternative Investment Trust
Digital Personal Data Protection Bill 2023
Digitization Wing
director
Director-General School Education
disposed
Dispute Management
District Court
District Magistrate
Division Bench
Dowry case
draft Coffee (Promotion and Development) Bill
Draft Indian Ports Bill
Drone Industry
Durga pooja
e-filing
e-Sewa Kendra
ECI
eConciliation
Election Commission of India
Election Symbol
Elections
Eligibility
Enforcement of arbitral award
Enforcement of orders
entrance examination
Entrepreneurship
Essential Service Providers
establishment
estoppel
Ex-gratia payment
Examination
Executive Engineer
executive policy
Executive Secretary
Export turnover
Exxon Mobil Corporation v. Mobol Armour Corporation LLP
Faculty of Law
FAQs Queries
Finance Minister Nirmala Sitharaman
Financial Service Provider
Fireworks factory
Firozabad district
Firozabad districtv
Flex Board
Forensic Laboratory
Foundation Day
Framework
Fresh matters
Full Court Reference
Fullerton India Credit Company Limited
Ganesh Chaturthi
Gang rape
Gangaram alias Guddu & Anr vs State of Maharashtra & Anr.
Gauhati High Court
Gaurav Arora v. State of NCT Delhi
Geospatial Energy Map
Gold (Control) Act 1968
Goods and Service Tax Act
Google International LLC
Government
Gram Panchayat
Gram Panchayats
Green Channel Route Seekers
GST rate
Guidelines
Gujarat High Court
Harish Chandra Mishra
Haryana Urban Development Authority
Hasanganj
HDFC Bank
Heinous Crime
Heinous crimes
High Court
High Court of Tripura
Hijab Judgment
Himachal Pradesh Civil Services Contributory Pension Rules
Himachal Pradesh High Court
Hindu Marriage Act 1955
Hindu Succession Act
hisar district
HON'BLE MR. JUSTICE H.P. SANDESH
Hon'ble Mr. Justice Manmohan and Hon'ble Mr. Justice Dinesh Kumar Sharma
Hon'ble Ms. Justice Mukta Gupta
HRA
Human Rights Commission
IBC
illegal demolitions
illegal foreign remittances
illegal mining case
impact of Coronavirus on Economy
implementation
improvement
inactive
inadequate
Incarcerated Transgenders
Income Tax Act 1961
Indian
Indian Bank
Indian Banks Association
Indra Pasricha vs Deepika Chauhan & Ors
Indrajeet Yadav v. Santosh Singh and Anr.
Industrial Dispute
Information Regulations
Inherent powers
innovation
Insolvency and Bankruptcy Code
Insolvency and Bankruptcy Code 2016
Insolvency and Resolution mechanism
Inspector
integrity and honesty
Inter-Services Organisation (Command Control & Discipline) Bill 2023
interest
interim orders
interim relief
International Day of Women Judges
investigation
IPC
IPC section 323
Irrational and indiscriminate
irregularities
IT Rules
Jahir Hak v. The State of Rajastan
Jai Kishan Datwani vs State
Jail
Jail doctors Judicial custody
Jammu and Kashmir
JEE Advanced
JGLS
Jharkhand High Court
Judge
Judges
Judges.
Judgment
Judgments
Judicial Officers
judicial services
Jurisdiction of the Court
Justice Abhay S. Waghwase
Justice Ajay Bhanot Meerut Bar Association
Justice Ananda Sen
Justice Anil Kumar Choudhary
Justice Anil Verma
Justice Anupinder Singh Grewal
Justice Aparesh Kumar Singh
Justice Archana Puri
Justice Arindam Lodh
Justice Arun Kumar Singh Deshwal
Justice B N Srikrishna
Justice B.P Routray
Justice B.V.L.N. Chakravarthi
Justice Biswadeep Bhattacharjee
Justice Biswajit Palit
Justice Biswaroop Chowdhury
Justice D. Bharatha Chakravarty
Justice D. Ramesh
Justice Deepak Gupta
Justice Deepak Roshan
Justice Dhiraj Singh Thakur
Justice G. Satapathy
Justice Hiranmay Bhattacharyya
Justice Jagmohan Bansal
Justice Jitendra Jain
Justice Jitendra Kumar
Justice Jyoti Mulimani
Justice Jyotsna Sharma
Justice K. Manmadha Rao
Justice Kamal Khata
Justice Krishna S Dixit
Justice M. R. Mengdey
Justice M.S. Sonak
Justice Manish Kumar Nigam
Justice Manmohan
Justice Mohan Lal
Justice N.S Shekhawat
Justice Neeraj Tiwari
Justice Pradeep Kumar Srivastava
Justice Prakash Chandra Gupta
Justice Prashant Kumar
Justice Prathiba M. Singh
Justice R. Hemalatha
Justice R. Raghunandan Rao
Justice Rajendra Nath Aggarwal
Justice Rajesh S. Patil
Justice Rajiv Roy
Justice Rakesh Kainthala
Justice Ravi Nath Tilhari
Justice RMT. Teekaaraman
Justice Sabyasachi Bhattacharyya
Justice Sanjay Kumar Dwivedi
Justice Satyen Vaidya
Justice Saurabh Shyam Shamshery
Justice Smt. Bharati Dangre
Justice Subhash Chand
Justice Suvir Sehgal
Justice Tarlok Singh Chauhan and Justice Satyen Vaidya
Justice Valmiki SA Menezes
Justice Venkata Jyothirmai Pratapa
Justice Virender Singh
Justice Virendra Kumar II
Justice Y. G. Khobragade
K.C. Laxmana v. K.C Chandrappa Gowda & Anr.
Kamptee Cantonment Board
Kapil Sibal
Karnataka High Court
KD Lex Chambers LLP
Kerala Administrative Tribunal
Kerala Chief Minister
Kerala High Court
Kerala High Court Advocates Association (KHCAA)
Kiren Rijiju
law ministry
Law Officers
Legal Advisory
Legal Awareness
Legal Dispute
Letter of intent
Lieutenant Governor
Liqour
litigants
live-in relationships
LOK SABHA
Lok Sabha.
Lokayukta
LT Grade Assistant Teacher Recruitment 2016
Lucknow Bench
Ludhiana Court Blast
M.R.Shah
Madhya Pradesh HC.
Madras High Court
Maharashtra State Commission for Protection of Child Rights
Maintenance
Maintenance and Welfare of Parents and Senior Citizens Act
Manipur High Court
Manish Aggarwal & Anr. vs RCI Industries and Technologies Ltd
Mansa Devi Temple
Manuals
March 12
Marital sex
Marnix Lux by Concentrix Corporation
Matrix Pharma Private Limited
matters
meat shops
Meghalaya High Court
Member States
Memorandum of Understanding
middle name
Minister of Home Affairs
Ministry of Labour and Employment
Ministry of law and Justice
Ministry of Railways
minor grand children
MISCELLANEOUS APPLICATION
Mohd. Hanif vs National Crime Bureau
monetary penalt
monetary penalty
monitor mentally ill prisoners
mother-in-law
Mr. Jitender Singh Dadwal
Mr. Justice Ratnaker Bhengra
Mrs. Jyotika Kalra
Muhammed Yasin v. Station House Officer & Anr.
Mundka
Muslim Personal Law
Mussoorie
Muzaffarpur eye operation tragedy
Nagpur Bench
names
Nardeep Singh Cheema @ Navdeep Singh Cheema v. State of Punjab and others
Narsingh Ispat Ltd. v. Oriental Insurance Company Ltd. & Anr.
National Company Law Appellate Tribunal
National Company Law Tribunal
National Drugs and Psychotropic Substances Act 1985
National Electoral Commission of Sierra Leone
National Festivals
National Highways Authority of India v. MS UEM-Essar Joint Venture
National Informatics Centre
National Law University
National Legal Services Authority
National Lok Adalat
National Safai Karamcharis Finance & Development Corporation (NSKFDC)
Nationally Determined Contribution
NDA's Vice-Presidential
NDPS Act
neglected
New Delhi
New Delhi International Arbitration Centre (Amendment) Bill
NGT
nicotine products
Nidhi Rules
Noida Commercial Co-operative Bank Ltd.
non-existence
Notice
Notifications
NTPC
Nutrient Based Subsidy (NBS) rates
Odisha
offences
Official
Om Prakash Chautala
Online App
Online Master Class Training Series
Order XIV Rule 2
Order XXXIX Rule 2 of the Code of Civil Procedure
orders of maintenance & eviction
Orissa High Court
Ownership
oxygen cylinders
Paperless
Paperless Online Quarterly Statement
Parliament
Patients
Patna High Court
Pawan Kumar v. Union of India & Anr.
Payment Systems
Pending cases
Pensions
Permanent Judge
Permanent Judges
Personal Data Protection Bill 2019
personal life
Physical hearing
PIL
pilgrims
PM Modi
POCSO(e-POCSO)Courts
Police
Police Commissioner
Police Constable Recruitment Test 2012
police constables recruitment
Poll preparedness
Post Offices
posthumously
power of review
Pr. Commissioner of Income Tax v. MS Consortium Nussli Comfort Net
Prannoy Roy
Prayagraj
precautions
Preliminary Examination 2021
Premlata @ Sunita vs Naseeb Bee & Ors.
preventive detention
Primary Health Centre
Private Company
Private Hospital
proof of will
Proposal
Protection of Children from Sexual Offences Act 2012
protective orders
providing misleading information
provisions 41(I)(b) and 41 A Cr.P.C
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