The Bar Council of Delhi has on Friday notified that the Counting of votes will resume on 25th April in the S-Block of the Delhi High Court.
The notice further states that the entry of the eliminated candidates and the 4 candidates suspended from the counting area is not allowed, but entry of their representatives is allowed in the candidates' lounge.
The notice directs the candidates and their representatives to carry their ID Cards for smooth entry in the counting hall.
Counting of the votes will continue on Sunday as well, since the candidates' lounge is unavailable on 27th and 28th April as per HC's directions, and will continue thereafter.
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