About the Opportunity
The Justice Ally Law Firm is inviting applications for a One Month Virtual Legal Internship Program for motivated and detail-oriented law students who are eager to gain exposure in legal research, drafting, and contemporary legal developments.
Internship Details
- Mode: Online / Remote
- Duration: 1st June 2026 to 1st July 2026
- Working Days: Flexible, but deadlines will be set in each task assigned
- Certificate of Internship will be provided upon successful completion of all tasks/assignments and on the discretion of the team.
- The tasks will be discussed in the weekends.
- Remuneration : Unpaid
Eligibility
- Law students (3-year or 5-year course)
- Strong research and drafting skills preferred
- Interest in litigation, criminal law, constitutional law, or social justice work is a plus
- Candidates who are sincere, proactive, and willing to learn.
Responsibility
- Conduct Legal research and case law analysis
- Writing research articles
- Drafting of Applications, Complains, Writs, Legal Notices etc.
- Assistance in matters relating to litigation, and compliance
- Attend all webinars organized by us (Webinars will be scheduled on weekends only)
- Research on recent judgments and statutory developments
- Support in welfare, advocacy, and rights-based projects
How to Apply?
Interested candidates may send he following to thejusticeallyofficial@gmail.com.
- CV/Resume
- Brief statement of interest
- Please mention “Application for Legal Internship” in the subject line.
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