| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Criminal Laws | Code of Criminal Procedure | 1973 |
| Act Number | Enactment Date | Chapter Number |
| 02 | 01-04-1974 | 32 |
| Chapter Title | Ministry | Department |
| Execution, Suspension, Remission And Commutation Of Sentences | Ministry of Home Affairs | Department of Internal Security |
If a woman sentenced to death is found to be pregnant, the High Court shall 1 ****, commute the sentence to imprisonment for life.
1. Certain words omitted by Act 5 of 2009, s. 30 (w.e.f. 31-12-2009).
