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CrPC Section 265 L. Non-application of the Chapter


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 21
Chapter Title Ministry Department
Summary Trials Ministry of Home Affairs Department of Internal Security

Nothing in this Chapter shall apply to any juvenile or child as defined in clause (k) of section 2 of the Juvenile Justice (Care and Protection of Children) Act, 2000 (56 of 2000).

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