Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Category SideBar

CrPC Section 168. Report of investigation by subordinate police officer


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 12
Chapter Title Ministry Department
Information to the Police and their Power to Investigate Ministry of Home Affairs Department of Internal Security

When any subordinate police officer has made any investigation under this Chapter, he shall report the result of such investigation to the officer in charge of the police station.

Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

Related judgement on CrPC Section 168. Report of investigation by subordinate police officer