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CrPC Section 238. Compliance with section 207


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 19
Chapter Title Ministry Department
Trial Of Warrant-Cases By Magistrates Ministry of Home Affairs Department of Internal Security

When, in any warrant-case instituted on a police report, the accused appears or is brought before a Magistrate at the commencement of the trial, the Magistrate shall satisfy himself that he has complied with the provisions of section 207.

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