| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Criminal Laws | Code of Criminal Procedure | 1973 |
| Act Number | Enactment Date | Chapter Number |
| 02 | 01-04-1974 | 21 |
| Chapter Title | Ministry | Department |
| Summary Trials | Ministry of Home Affairs | Department of Internal Security |
The provisions of this Chapter shall have effect notwithstanding anything inconsistent therewith contained in any other provisions of this Code and nothing in such other provisions shall be constructed to constrain the meaning of any provision of this Chapter.
