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CrPC Section 114. Copy of order to accompany summons or warrant


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 8
Chapter Title Ministry Department
Security for Keeping the Peace and for Good Behaviour Ministry of Home Affairs Department of Internal Security

Every summons or warrant issued under section 113 shall be accompanied by a copy of the order made under section 111, and such copy shall be delivered by the officer serving or executing such summons or warrant to the person served with, or arrested under, the same.

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