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CrPC Section 112. Procedure in respect of person present in court


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 8
Chapter Title Ministry Department
Security for Keeping the Peace and for Good Behaviour Ministry of Home Affairs Department of Internal Security

If the person in respect of whom such order is made is present in Court, it shall be read over to him, or, if he so desires, the substance thereof shall be explained to him.

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