| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Criminal Laws | Code of Criminal Procedure | 1973 |
| Act Number | Enactment Date | Chapter Number |
| 02 | 01-04-1974 | 7 |
| Chapter Title | Ministry | Department |
| Process to Compel the Production of Things | Ministry of Home Affairs | Department of Internal Security |
Any court may, if it thinks fit impound any document or thing produced before it under this Code.
