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CrPC Section 480. Practising pleader not to sit as Magistrate in certain courts


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 37
Chapter Title Ministry Department
Miscellaneous Ministry of Home Affairs Department of Internal Security

No pleader who practises in the Court of any Magistrate shall sit as a Magistrate in that Court or in any Court within the local jurisdiction of that Court.

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