Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

विधि-व्यवसाय करने वाले प्लीडर का कुछ न्यायालयों में मजिस्ट्रेट के तौर पर न बैठना, CrPC, Section 480 ( CrPC Section 480. Practising pleader not to sit as Magistrate in certain courts )


 

विधि-व्यवसाय करने वाले प्लीडर का कुछ न्यायालयों में मजिस्ट्रेट के तौर पर न बैठना-कोई प्लीडर, जो किसी मजिस्ट्रेट के न्यायालय में विधि-व्यवसाय करता है, उस न्यायालय में या उस न्यायालय की स्थानीय अधिकारिता के अन्दर किसी न्यायालय में मजिस्ट्रेट के तौर पर न बैठेगा।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter