| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Criminal Laws | Code of Criminal Procedure | 1973 |
| Act Number | Enactment Date | Chapter Number |
| 02 | 01-04-1974 | 14 |
| Chapter Title | Ministry | Department |
| Conditions Requisite For Initiation Of Proceeding | Ministry of Home Affairs | Department of Internal Security |
1 [A witness or any other person may file a complaint in relation to an offence under section 195A of the Indian Penal Code (45 of 1860).]
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1. Ins. by Act 5 of 2009, s.17 (w.e.f. 31-12-2009).
