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CrPC Section 481. Public servant concerned in sale not to purchase or bid for property


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 37
Chapter Title Ministry Department
Miscellaneous Ministry of Home Affairs Department of Internal Security

A public servant having any duty to perform in connection with the sale of any property under this Code shall not purchase or bid for the property.

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