Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Criminal Laws | Code of Criminal Procedure | 1973 |
Act Number | Enactment Date | Chapter Number |
02 | 01-04-1974 | 5 |
Chapter Title | Ministry | Department |
Arrest of Persons | Ministry of Home Affairs | Department of Internal Security |
No person who has been arrested by a police officer shall be discharged except on his own bond, or on bail, or under the special order of a Magistrate.