| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Criminal Laws | Code of Criminal Procedure | 1973 |
| Act Number | Enactment Date | Chapter Number |
| 02 | 01-04-1974 | 36 |
| Chapter Title | Ministry | Department |
| Limitation For Taking Cognizance Of Certain Offences | Ministry of Home Affairs | Department of Internal Security |
In the case of a continuing offence, a fresh period of limitation shall begin to run at every moment of the time during which the offence continues.
