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CrPC Section 450. Power to direct levy of amount due on certain recognizances


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 33
Chapter Title Ministry Department
Provisions As To Bail And Bonds Ministry of Home Affairs Department of Internal Security

The High Court or Court of Sessions may direct any Magistrate to levy the amount due on a bond for appearance or attendance at such High Court or Court of Session.

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