Saturday, 25, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

समन या वारंट के साथ आदेश की प्रति होगी, CrPC, Section 114 ( CrPC Section 114. Copy of order to accompany summons or warrant )


 

समन या वारंट के साथ आदेश की प्रति होगी-धारा 113 के अधीन जारी किए गए प्रत्येक समन या वारंट के साथ धारा 111 के अधीन दिए गए आदेश की प्रति होगी और उस समन या वारंट की तामील या निष्पादन करने वाला अधिकारी वह प्रति उस व्यक्ति को परिदत्त करेगा जिस पर उसकी तामील की गई है या जो उसके अधीन गिरफ्तार किया गया है ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter