Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 

अधीनस्थ पुलिस अधिकारी द्वारा अन्वेषण की रिपोर्ट, CrPC, Section 168 ( CrPC Section 168. Report of investigation by subordinate police officer )


 

अधीनस्थ पुलिस अधिकारी द्वारा अन्वेषण की रिपोर्ट-जब कोई अधीनस्थ पुलिस अधिकारी इस अध्याय के अधीन कोई अन्वेषण करता है तब वह उस अन्वेषण के परिणाम की रिपोर्ट पुलिस थाने के भारसाधक अधिकारी को करेगा ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter