Saturday, 25, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

अध्याय का लागू न होना, CrPC, Section 265L ( CrPC Section 265 L. Non-application of the Chapter )


 

अध्याय का लागू न होना-इस अध्याय की कोई बात, किशोर न्याय (बालकों की देखरेख और संरक्षण) अधिनियम, 2000 (2000 का 56) की धारा 2 के उपखंड (ट) में यथापरिभाषित किसी किशोर या बालक को लागू नहीं होगी ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter