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CrPC Section 60A. Arrests to be made strictly accordance to the Code


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Code of Criminal Procedure 1973
Act Number Enactment Date Chapter Number
02 01-04-1974 5
Chapter Title Ministry Department
Arrest of Persons Ministry of Home Affairs Department of Internal Security

1 [No arrest shall be made except in accordance with the provisions of this Code or any other law for the time being in force providing for arrest.]

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1. Ins. by s.10, ibid. (w.e.f. 31-12-2009).

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