Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 

गिरफ्तारी का सर्वथा संहिता के अनुसार ही किया जाना, CrPC, Section 60A ( CrPC Section 60A. Arrests to be made strictly accordance to the Code )


 

गिरफ्तारी का सर्वथा संहिता के अनुसार ही किया जाना-कोई गिरफ्तारी इस संहिता या गिरफ्तारी के लिए उपबंध करने वाली तत्समय प्रवृत्त किसी अन्य विधि के उपबंधों के अनुसार ही की जाएगी ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter