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Recovery of Net Present Value (NPV) of the forest land diverted under the Forest (Conservation) Act, 1980 in compliance of the order dated 15th September 2006 of the Hon’ble Supreme Court of India


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Related judgement on Recovery of Net Present Value (NPV) of the forest land diverted under the Forest (Conservation) Act, 1980 in compliance of the order dated 15th September 2006 of the Hon’ble Supreme Court of India