Guidelines for diversion of forest land for non-forest purpose under the Forest (Conservation) Act, 1980-Exemption of survey and investigation carried out in national parks and sanctuaries without clearing of forest or cutting of trees from requirement of obtaining approval under the Forest (Conservation) Act, 1980-reg
Guidelines for diversion of forest land for non-forest purpose under the Forest (Conservation) Act, 1980-Exemption of survey and investigation carried out in national parks and sanctuaries without clearing of forest or cutting of trees from requirement of obtaining approval under the Forest (Conservation) Act, 1980-reg
Related judgement on Guidelines for diversion of forest land for non-forest purpose under the Forest (Conservation) Act, 1980-Exemption of survey and investigation carried out in national parks and sanctuaries without clearing of forest or cutting of trees from requirement of obtaining approval under the Forest (Conservation) Act, 1980-reg