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General approval under Section-2 of the Forest (Conservation) Act, 1980 for diversion of forest land required for creation of border security related infrastructure within five kilometers aerial distance from the International Border by Paramilitary organizations of the Ministry of Home affairs- reg


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Related judgement on General approval under Section-2 of the Forest (Conservation) Act, 1980 for diversion of forest land required for creation of border security related infrastructure within five kilometers aerial distance from the International Border by Paramilitary organizations of the Ministry of Home affairs- reg