Expediting various clearances to border infrastructure projects: issues relating to suitable land bank for Compensatory Afforestation and nomination of agency for authentication of different GPS Maps- Declaration of Degraded Forest Land identified for Compensatory Afforestation as Anchal Forest Reserve/ Village Forest Reserve under Arunachal Pradesh Anchal and village Forest Reserve (Constitution and Maintenance) Act, 1985 as amended in 1981 and 1984
Expediting various clearances to border infrastructure projects: issues relating to suitable land bank for Compensatory Afforestation and nomination of agency for authentication of different GPS Maps- Declaration of Degraded Forest Land identified for Compensatory Afforestation as Anchal Forest Reserve/ Village Forest Reserve under Arunachal Pradesh Anchal and village Forest Reserve (Constitution and Maintenance) Act, 1985 as amended in 1981 and 1984
Related judgement on Expediting various clearances to border infrastructure projects: issues relating to suitable land bank for Compensatory Afforestation and nomination of agency for authentication of different GPS Maps- Declaration of Degraded Forest Land identified for Compensatory Afforestation as Anchal Forest Reserve/ Village Forest Reserve under Arunachal Pradesh Anchal and village Forest Reserve (Constitution and Maintenance) Act, 1985 as amended in 1981 and 1984