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Guidelines for diversion of forest land for non-forest purpose under the Forest(Conservation) Act, 1980- Creation of land bank of suitable non- Forest land and revenue forest land for creation of compensatory Afforestation-reg


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Related judgement on Guidelines for diversion of forest land for non-forest purpose under the Forest(Conservation) Act, 1980- Creation of land bank of suitable non- Forest land and revenue forest land for creation of compensatory Afforestation-reg