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O P Jindal Global University

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Forest (Conservation) Act, 1980

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Issue related to imposition of additional conditions by the State Government in respect of proposals involving forest land where permission for diversion of such forest lands has been granted by the Ministry of Environment and Forests

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Issue related to imposition of additional conditions by the State Government in respect of proposals involving forest land where permission for diversion of such forest lands has been granted by the Ministry of Environment and Forests

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