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General approval under Section-2 of the Forest (Conservation) Act, 1980 for diversion of forest land for construction and widening of two lane roads by the Border Road Organization and other road construction agencies entrusted with the job by the Ministry of Defence, in the area falling within the 100 km. aerial distance from the Line of Actual Control-reg


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Related judgement on General approval under Section-2 of the Forest (Conservation) Act, 1980 for diversion of forest land for construction and widening of two lane roads by the Border Road Organization and other road construction agencies entrusted with the job by the Ministry of Defence, in the area falling within the 100 km. aerial distance from the Line of Actual Control-reg