Diversion of forest land for non-forest purposes under the Forest(Conservation) Act, 1980 ensuring compliance of the Scheduled Tribes and Other Traditional Forest Dwellers(Recognition of Forest Rights) Act, 2006
Diversion of forest land for non-forest purposes under the Forest(Conservation) Act, 1980 ensuring compliance of the Scheduled Tribes and Other Traditional Forest Dwellers(Recognition of Forest Rights) Act, 2006
Related judgement on Diversion of forest land for non-forest purposes under the Forest(Conservation) Act, 1980 ensuring compliance of the Scheduled Tribes and Other Traditional Forest Dwellers(Recognition of Forest Rights) Act, 2006