Diversion of forest land for non-act, non-forest purposes under the Forest(Conservation) Act, 1980 - ensuring compliance of the scheduled tribes another traditional forest dwellers (Recognition of forest rights) Act, 2006
Diversion of forest land for non-act, non-forest purposes under the Forest(Conservation) Act, 1980 - ensuring compliance of the scheduled tribes another traditional forest dwellers (Recognition of forest rights) Act, 2006
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