Sunday, 28, Apr, 2024
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick

Category SideBar

  1. Home
  2. Bare Act
  3. Central Acts and Rules
  4. Environmental Laws
  5. Forest (Conservation) Act, 1980
  6. Guidelines for diversion of forest land for non-forest purposes under the Forest (Conservation) Act 1980-Submission of proposals to obtain approval for diversion of entire forest land located within the mining lease and grant of environment clearance to mining projects
Prev.

Guidelines for diversion of forest land for non-forest purposes under the Forest (Conservation) Act 1980-Submission of proposals to obtain approval for diversion of entire forest land located within the mining lease and grant of environment clearance to mining projects

Next

Submission of proposals to obtain approval for diversion of entire forest land located within the mining lease and grant of environment clearance to mining projects

Help us improve! Please suggest corrections.
 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Related judgement on Guidelines for diversion of forest land for non-forest purposes under the Forest (Conservation) Act 1980-Submission of proposals to obtain approval for diversion of entire forest land located within the mining lease and grant of environment clearance to mining projects


 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs