Diversion of forest land for non-forest purpose under the Forest (Conservation) Act, 1980-Amendment of guidelines regarding prior approval of Central Government under the Forest (Conservation) Act, 1980 for transfer of lease involving forest land
Diversion of forest land for non-forest purpose under the Forest (Conservation) Act, 1980-Amendment of guidelines regarding prior approval of Central Government under the Forest (Conservation) Act, 1980 for transfer of lease involving forest land
Related judgement on Diversion of forest land for non-forest purpose under the Forest (Conservation) Act, 1980-Amendment of guidelines regarding prior approval of Central Government under the Forest (Conservation) Act, 1980 for transfer of lease involving forest land