General approval under section-2 of the Forest(Conservation) Act, 1980 for diversion of forest land for creation of critical public utility infrastructure by Government Departments involving not more than 5.00 hectares of forest land in each case in Left Wing Extremism(LWE) affected districts-reg
General approval under section-2 of the Forest(Conservation) Act, 1980 for diversion of forest land for creation of critical public utility infrastructure by Government Departments involving not more than 5.00 hectares of forest land in each case in Left Wing Extremism(LWE) affected districts-reg
Related judgement on General approval under section-2 of the Forest(Conservation) Act, 1980 for diversion of forest land for creation of critical public utility infrastructure by Government Departments involving not more than 5.00 hectares of forest land in each case in Left Wing Extremism(LWE) affected districts-reg