Diversion of forest land for non-forest purposes under the Forest(Conservation)Act, 1980- ensuring compliance of the Scheduled Tribes and Other Traditional Forest Dwellers(Recognition of Forest Rights)Act, 2006
Diversion of forest land for non-forest purposes under the Forest(Conservation)Act, 1980- ensuring compliance of the Scheduled Tribes and Other Traditional Forest Dwellers(Recognition of Forest Rights)Act, 2006
Related judgement on Diversion of forest land for non-forest purposes under the Forest(Conservation)Act, 1980- ensuring compliance of the Scheduled Tribes and Other Traditional Forest Dwellers(Recognition of Forest Rights)Act, 2006