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Expert committee constituted under the chairpersonship of Prof. Kanchan Chopra in the Institute of Economic Growth in compliance of the order dated 26.09.2005 of the Hon'ble Supreme Court of India in IA No. 566 in WP(C) No. 202 of 1995: charging of Net Present Value (NPV) of forest land; conduct of regional hearings by the Committee - regarding


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Related judgement on Expert committee constituted under the chairpersonship of Prof. Kanchan Chopra in the Institute of Economic Growth in compliance of the order dated 26.09.2005 of the Hon'ble Supreme Court of India in IA No. 566 in WP(C) No. 202 of 1995: charging of Net Present Value (NPV) of forest land; conduct of regional hearings by the Committee - regarding