Guidelines for diversion of forest land for non-forest purpose under the Forest (Conservation) Act, 1980- submission of proposals to obtain approval for diversion of entire forest land located within the mining lease and grant of environment clearance to mining projects
Guidelines for diversion of forest land for non-forest purpose under the Forest (Conservation) Act, 1980- submission of proposals to obtain approval for diversion of entire forest land located within the mining lease and grant of environment clearance to mining projects
Related judgement on Guidelines for diversion of forest land for non-forest purpose under the Forest (Conservation) Act, 1980- submission of proposals to obtain approval for diversion of entire forest land located within the mining lease and grant of environment clearance to mining projects