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  6. About Terms of Reference for studies on potential impact on wind mills on birds and bats through rotor impacts and on terrestrial species of wildlife through habitat damage
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About Terms of Reference for studies on potential impact on wind mills on birds and bats through rotor impacts and on terrestrial species of wildlife through habitat damage

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About Terms of Reference for studies on potential impact on wind mills on birds and bats through rotor impacts and on terrestrial species of wildlife through habitat damage

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