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  6. Guidelines for diversion of forest land for non-forestry purposes under the Forest (Conservation) Act 1980 - guidelines related to general approval under Section-2 of Forest (Conservation) Act 1980 for underground lying of optical fiber cables, underground laying of telephone lines and underground laying of drinking water supply pipelines-reg
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Guidelines for diversion of forest land for non-forestry purposes under the Forest (Conservation) Act 1980 - guidelines related to general approval under Section-2 of Forest (Conservation) Act 1980 for underground lying of optical fiber cables, underground laying of telephone lines and underground laying of drinking water supply pipelines-reg

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