Imposition of additional conditions by the State Government in respect of diversion of forest land granted by the Central Government under the Forest (Conservation) Act, 1980
Imposition of additional conditions by the State Government in respect of diversion of forest land granted by the Central Government under the Forest (Conservation) Act, 1980
Related judgement on Imposition of additional conditions by the State Government in respect of diversion of forest land granted by the Central Government under the Forest (Conservation) Act, 1980