| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | The CONSTITUTION OF INDIA | 1975 |
| Act Number | Enactment Date | Chapter Number |
| 36 | 1975-04-26 | 4 |
| Chapter Title | Ministry | Department |
| Directive Principles Of State Policy | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
1[The State shall take steps, by suitable legislation or in any other way, to secure the participation of workers in the management of undertakings, establishments or other organisations engaged in any industry.]
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1. Ins. by the Constitution (Forty-second Amendment) Act,1976, sec.9 (w.e.f.3-1-1977).
