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Article 46 Constitution of India: Promotion of educational and economic interests of Scheduled Castes, Scheduled Tribes and other weaker sections


 
Category of Bare Act Name of the Act Year of Promulgation
Civil Laws The CONSTITUTION OF INDIA 1975
Act Number Enactment Date Chapter Number
36 1975-04-26 4
Chapter Title Ministry Department
Directive Principles Of State Policy Ministry of Law And Justice Department of Personnel and Administrative Reforms

The State shall promote with special care the educational and economic interests of the weaker sections of the people, and, in particular, of the Scheduled Castes and the Scheduled Tribes, and shall protect them from social injustice and all forms of exploitation

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