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Article 141 Constitution of India: Law declared by Supreme Court to be binding on all courts


 
Category of Bare Act Name of the Act Year of Promulgation
Civil Laws The CONSTITUTION OF INDIA 1975
Act Number Enactment Date Chapter Number
36 1975-04-26 5
Chapter Title Ministry Department
The Union Ministry of Law And Justice Department of Personnel and Administrative Reforms

The law declared by the Supreme Court shall be binding on all courts within the territory of India.

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