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Article 48A Constitution of India: Protection and improvement of environment and safeguarding of forests and wild life.


 
Category of Bare Act Name of the Act Year of Promulgation
Civil Laws The CONSTITUTION OF INDIA 1975
Act Number Enactment Date Chapter Number
36 1975-04-26 4
Chapter Title Ministry Department
Directive Principles Of State Policy Ministry of Law And Justice Department of Personnel and Administrative Reforms

1[The State shall endeavour to protect and improve the environment and to safeguard the forests and wild life of the country.]

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1. Ins. by the Constitution (Forty-second Amendment) Act, 1976,sec. 10 (w.e.f. 3-1-1977).

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