Year : 2011
[23rd September, 2011.]
PREAMBLE
An Act further to amend the Constitution of India.
Be it enacted by Parliament in the Sixty-second Year of the Republic of India as follows:-
This Act may be called the Constitution (Ninety-sixth Amendment) Act, 2011.
In the Eighth Schedule to the Constitution, in entry 15, for the word "Oriya", the word "Odia" shall be substituted.
